Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 5 in The Rajasthan State Cattle Fairs Act, 1963 5. Appointment of a fair Committee. - The State Government shall appoint in the prescribed manner a Fair Committee to assist the officer-in-charge in the performance of his duties.
