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Supreme Court - Daily Orders

Upendra Nath Dubey vs State Of Sikkim on 22 January, 2016

Bench: S.A. Bobde, Abhay Manohar Sapre

     ITEM NO.49                          COURT NO.11                   SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 1-3/2015 in Writ Petition(s)(Civil) Diary No(s).                   36300/2015

     UPENDRA NATH DUBEY                                                Petitioner(s)

                                                   VERSUS

     STATE OF SIKKIM & ORS                                             Respondent(s)

     (for appeal against registrar's order and permission to appear and
     argue in person and seeking leave to file written argument and
     office report)

     Date : 22/01/2016 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE S.A. BOBDE
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                                     Petitioner-in-person


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Petitioner appearing in person seeks leave to withdraw I.A.No.1-3/2015.

Permission granted. I.A.No.1-3/2015 are accordingly dismissed as withdrawn.



                [O.P. SHARMA]                                [CHANDER BALA]
                 AR-cum-PS                                    COURT MASTER


Signature Not Verified

Digitally signed by
Sarita Purohit
Date: 2016.01.23
10:58:56 IST
Reason: