Supreme Court - Daily Orders
Upendra Nath Dubey vs State Of Sikkim on 22 January, 2016
Bench: S.A. Bobde, Abhay Manohar Sapre
ITEM NO.49 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1-3/2015 in Writ Petition(s)(Civil) Diary No(s). 36300/2015
UPENDRA NATH DUBEY Petitioner(s)
VERSUS
STATE OF SIKKIM & ORS Respondent(s)
(for appeal against registrar's order and permission to appear and
argue in person and seeking leave to file written argument and
office report)
Date : 22/01/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Petitioner appearing in person seeks leave to withdraw I.A.No.1-3/2015.
Permission granted. I.A.No.1-3/2015 are accordingly dismissed as withdrawn.
[O.P. SHARMA] [CHANDER BALA]
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2016.01.23
10:58:56 IST
Reason: