Allahabad High Court
State Of U.P. vs Rahul Gupta & Anr. on 1 December, 2021
Bench: Devendra Kumar Upadhyaya, Saroj Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- U/S 378 CR.P.C. No. - 124 of 2021 Applicant :- State of U.P. Opposite Party :- Rahul Gupta & Anr. Counsel for Applicant :- G.A. Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Mrs. Saroj Yadav,J.
Summon the lower court record.
List after four weeks.
Order Date :- 1.12.2021 Sanjay