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Allahabad High Court

State Of U.P. vs Rahul Gupta & Anr. on 1 December, 2021

Bench: Devendra Kumar Upadhyaya, Saroj Yadav





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 124 of 2021
 

 
Applicant :- State of U.P.
 
Opposite Party :- Rahul Gupta & Anr.
 
Counsel for Applicant :- G.A.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.
 

Hon'ble Mrs. Saroj Yadav,J.

Summon the lower court record.

List after four weeks.

Order Date :- 1.12.2021 Sanjay