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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(6) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(6)The powers and duties of a Board of Studies shall be as follows, namely:-
(i)to recommend courses of studies in the subjects with which the Board is concerned (hereinafter in this section referred to as "the subject")
(ii)to recommend and prescribe, where necessary, books for study in the subject:
(iii)to recommend programmes for extension services and research in the subject;
(iv)to recommend organisation of seminars, refresher courses and workshops to the Dean of the Faculty concerned;
(v)to recommend programmes for experiments and research in the courses of studies prescribed in the subject.
(vi)to recommend schemes for preparation and translation for books in the subject and suggest bibliography of books for study;
(vi)to frame and propose Regulations pertaining to the courses of study and examination in the subject.
(vii)to review periodically the terminology current in the subject; and
(ix)to exercise such other powers and duties as may be prescribed by the Statutes.