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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(v) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(v)therequirements which shall be complied by person/firm carrying out the business of fish feed under section 7;