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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Southern State (Regulation of Export of Rice) Order, 1964

(2)It extends to the States of Andhra Pradesh, Kerela, [Tamil Nadu and Karnataka] [Substituted by G.S.R. 219 (E), dated 10th May, 1974.] and the Union Territory of Pondicherry.