Section 25(1) in The Rajasthan Technical University Act, 2006
(1)The Finance Committee shall consist of-(i)the Vice-Chancellor-Chairman;(ii)the Secretary to the Government, Technical Education Department;(iii)the Secretary to the Government, Finance Department;(iv)the Pro-Vice-Chancellor, if any;(v)the Registrar of the University:(vi)the Controller of Examinations;(vii)the Finance Officer, who shall also be the Secretary of the Committee.
