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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 82(10) in The Andaman and Nicobar Islands Excise Regulation, 2012

(10)Save as otherwise provided in this section, the provisions of the Code of Civil Procedure, 1908, relating to the appeals to the High Court shall as far as may be, apply in 5 of 1908. cases of appeal under this section.