Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 40 in Kerala Fish Seed Act, 2014 40. Amendment of Act 15 of 2010. - Sections 9 and 10 of the Kerala Inland Fisheries and Aquaculture Act, 2010 (15 of 2010) shall be omitted.
