Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Andhra Pradesh - Subsection Section 13A(3) in Andhra Pradesh Borstal Schools Act, 1925 (3)The State Government may consent to the transfer to a Borstal school in this State, of a person detained in any Borstal school or other school of a like nature in any other part of India;
