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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(c) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(c)the design of the new construction or structure or works shall not allow any incongruities so as to be a patch work in the vicinity. when compared with the style used in the monument: