Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(4) in The Rajasthan Municipalities (Octroi) Rules, 1962 (4)[ 'Sale' means the contract of sale as defined in section 4 of the Sale of Goods Act, 1930 (central Act 3 of 1930)] [Added by 7-5-1964 Published dated 20-8-64 (w.e.f. 20-9-1964)].
