Section 3(3)(a) in The U.P. Electricity Reforms Act, 1999

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State of Uttar Pradesh - Subsection

Section 3(3)(a) in The U.P. Electricity Reforms Act, 1999

(a)one person having Bachelor's Degree in Engineering with experience of not less than twenty-five years in the field of generation, transmission or supply of electricity and having worked for at least two years on the post of a Chief Engineer or on any other post equivalent thereto in a State Electricity Board or any other utility;

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State of Uttar Pradesh - Subsection

Section 3(3)(a) in The U.P. Electricity Reforms Act, 1999