Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in The Rajasthan Ministers Salaries and other Facilities Act, 1956 1. Short title. - This Act may be called the Rajasthan Ministers Salaries [and other Facilities] [Inserted by Act No. 30 of 2017, dated 17.5.2017.] Act, 1956.
