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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1)(b) in The Assam Economic and Statistical Service Rules, 1973

(b)Not less than 10(ten) years' experience in Statistical work/ Investigation/Research in a Government Department or Commercial concern of repute or in conducting and guiding research in Statistics in a University or Institute of Training and Research as evidenced by published work. Administrative experience for not less than 5 years in a responsible capacity.