Supreme Court - Daily Orders
Matsyaudyog Sahakari Samiti Maryadit vs Adarsh Matsya Udyog Sahakari Samiti ... on 14 December, 2017
ITEM NO.23 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 31569/2012
MATSYAUDYOG SAHAKARI SAMITI MARYADIT Petitioner(s)
VERSUS
ADARSH MATSYA UDYOG SAHAKARI SAMITI MARYADIT & ORS.Respondent(s)
Date : 14-12-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Angad Singh,Adv.
Mr. Rajiv Dewan,Adv.
Mr. Balraj Dewan, AOR
For Respondent(s) Mr. Harshvardhan Singh Rathore,Adv.
Mr. Chander Shekhar Ashri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.8 is reported to be dead. Learned counsel for the petitioner shall within a period of four weeks, as last chance file an application for substitution to bring on record his Lrs.
List again on 13.2.2018.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.12.14 16:38:39 IST Reason: