Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 107(1)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(1)(a) in The Trade Marks Act, 1999

(a)with respect to a mark, not being a registered trade mark, to the effect that it is a registered trade mark; or