Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 50 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

50. Determination of village boundaries.

- The boundaries of villages, survey umbers sub-divisions and fields shall be fixed and all disputes relating thereto shall be determined by survey officers or by such other officer as may be appointed by the Government for the purpose, in accordance with the rules made in this behalf.