Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(d) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016 (d)The applicant for short term open access shall have the priority next to the medium term open access applicants;
