Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(8) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (8)Without prejudice to any other penalty to which such voter may be liable, the vote if any, recorded on such ballot paper shall not be counted.
