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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(4) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(4)Every such application shall be restricted to the lands in a holding of a janmam estate in a single village.