Supreme Court - Daily Orders
National Insurance Company Limited vs Sunita Devi on 26 February, 2020
Author: R. Banumathi
Bench: R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 9854 OF 2016
NATIONAL INSURANCE COMPANY LIMITED ….APPELLANT(S)
VERSUS
SUNITA DEVI & ORS. ...RESPONDENT(S)
O R D E R
As a last chance, two week’s further time is granted to the learned counsel for the appellant to take steps in respect of respondent no. 7, failing which, the appeal shall stand dismissed without further reference to the Court.
In case, if the appeal is dismissed for default, the Registry is directed to send the copy of this order to the concerned Tribunal forthwith to enable the disbursement of the amount to the claimants.
………………………………………………….J. [R. BANUMATHI] NEW DELHI 26TH FEBRUARY, 2020 Signature Not Verified Digitally signed by MADHU BALA Date: 2020.02.28 16:06:52 IST Reason: ITEM NO.24 COURT NO.5 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 9854/2016 NATIONAL INSURANCE COMPANY LIMITED Appellant(s) VERSUS SUNITA DEVI & ORS. Respondent(s) Date : 26-02-2020 This appeal was called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI [IN CHAMBER] For Appellant(s) Mr. Amit Kumar Singh, AOR Mrs.K. Enatoli Sema,Adv.
Mr. Gaurav Prakash,Adv.
Mr.J.C. Lalnunsanga,Adv.
For Respondent(s) Mr. Sudhir Naagar, AOR Mr. Mohit Singh,Adv.
Mr. Arif Khan,Adv.
Mr. Uzmi Jameel Husain,Adv.
Mr. Syed Mansoor Ali Rizvi,Adv. Ms. Sarah H.,Adv.
Mr. Mohd. Parvez Dabas,Adv.
Mr. Shakil Ahmed Syed, AOR UPON hearing the counsel the Court made the following O R D E R As a last chance, two week’s further time is granted to the learned counsel for the appellant to take steps in respect of respondent no. 7, failing which, the appeal shall stand dismissed without further reference to the Court. In case, if the appeal is dismissed for default, the Registry is directed to send the copy of this order to the concerned Tribunal forthwith to enable the disbursement of the amount to the claimants.
(MADHU BALA) (BEENA JOLLY) AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file)