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[Cites 0, Cited by 0] [Section 373(3)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(3)(a) in The Assam Excise Rules, 2016

(a)Section 13 (power to grant passes for the import, export or transport of any intoxicant) to the Superintendent of Excise or Deputy Superintendent of Excise.