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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Tamilnadu - Subsection

Section 89(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)excavator equipped for use as a mobile crane is,-
(i)examined and tested in accordance with the requirements for such mobile crane under these rules; and
(ii)fitted with an automatic safe working load indicator; and