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State of Telangana - Section

Section 12 in Telangana Transplantation of Human Organs Act, 1995

12. Explaining effects etc., to donor and recipient.

- No registered medical practitioner shall undertake the removal or transplantation of any human organ, unless he had explained in such manner as may be prescribed, all possible effects, complications and hazards connected with the removal and transplantation to the donor and the recipient respectively.Chapter-IV Appropriate Authority