Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Tripura - Subsection

Section 108(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)to institute and defend suits and other legal proceedings, civil or criminal, on behalf of the society, in the name of his office;