Patna High Court - Orders
Associated Cement Company ! Acc Ltd. vs The Union Of India on 21 February, 2012
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.47 of 2012
======================================================
Associated Cement Company @ ACC Ltd.
.... .... Appellant
Versus
The Union of India
.... .... Respondent
======================================================
Appearance:
For the Appellant/s : Mr. Krishna Mohan Murari
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
-------------
3 21-02-2012Heard Sri Krishna Mohan Murari, learned counsel for the appellant and Sri Mahesh Prasad, learned counsel for the Respondent /Union of India through the General Manager, East Central Railway.
Admit.
Call for lower court of record of Claim Application No.OC00011 of 2010 from the court of Sri S.K.Sinha, learned Member (Judicial) and Sri J.D. Goswami, learned Member (Technical) of the Railway Claims Tribunal, Patna Bench, Patna.
(Rakesh Kumar, J) NKS/-