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State of Uttar Pradesh - Section

Section 8 in The U.P. Go-Seva Ayog Adhiniyam, 1999

8. Salaries and allowances to be paid out of the Fund of the Ayog.

- The allowances payable to non-official members and the administrative expenses, including salaries, allowances and pensions payable to the officers and other employees referred to in Section 7, shall be paid out of the Fund referred to in Section 12.