Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Himachal Pradesh High Court

Bipan Sharma vs Nhpc And Others on 13 January, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Bipan Sharma versus NHPC and others .

CWP No.399 of 2022 13.01.2022 Present Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.

Mr. Nipun Sharma, Advocate vice Ms. Shreya Chauhan, Advocate, for respondents No.1 and 2.

Mr. Navlesh Verma, Advocate, for respondent No.3.

CWP No.399 of 2022 & CMP No.766 of 2022 Notice. Mr. Nipun Sharma and Mr. Navlesh Verma, Advocates, appear and waive service of notice on behalf of respondents No.1, 2 and respondent No. 3, respectively.

They pray for and are granted six weeks' time to file reply.

List on 7.3.2022.

(Sandeep Sharma) Vacation Judge 13th January, 2022 (shankar) ::: Downloaded on - 24/12/2022 08:55:24 :::CIS