Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(5) in The Maharashtra Motor Vehicles Tax Act, 1958 (5)[ * * * * ] [Sub-sections (4), (5) and Explanation was deleted by Maharashtra 5 of 2008, Section 2(a) and (b).]
