Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 1 in Indian Institute of Public Health Gandhinagar Act, 2015

1. Short title and commencement.

(1)This Act may be called the Indian Institute of Public Health Gandhinagar Act, 2015.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.