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Supreme Court - Daily Orders

Anjana Garg vs Manoj Garg on 8 April, 2016

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.9                               COURT NO.12                 SECTION XVIA

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 534/2016

     ANJANA GARG                                                          Petitioner(s)

                                                     VERSUS

     MANOJ GARG                                                           Respondent(s)

     (With appln. (s) for ad-interim ex-parte stay and exemption from
     filing O.T.)

     Date : 08/04/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)
                                       Mr.   Prashant Shukla, Adv.
                                       Mr.   Kush Agrawal, Adv.
                                       Mr.   Anushree Mishra, Adv.
                                       Mr.   Pashupathi Nath Razdan, Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in H.M.P. No. 592 of 2015 titled as 'Manoj Garg v. Anjana Garg' pending in Family Court, Firozabad, U.P. (Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.04.08 05:05:01 IST Reason: