Supreme Court - Daily Orders
Anjana Garg vs Manoj Garg on 8 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.9 COURT NO.12 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 534/2016
ANJANA GARG Petitioner(s)
VERSUS
MANOJ GARG Respondent(s)
(With appln. (s) for ad-interim ex-parte stay and exemption from
filing O.T.)
Date : 08/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Prashant Shukla, Adv.
Mr. Kush Agrawal, Adv.
Mr. Anushree Mishra, Adv.
Mr. Pashupathi Nath Razdan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in H.M.P. No. 592 of 2015 titled as 'Manoj Garg v. Anjana Garg' pending in Family Court, Firozabad, U.P. (Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.04.08 05:05:01 IST Reason: