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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(xvii) in Gorkhaland Territorial Administration Act, 2011

(xvii)Intoxicating liquors, opium derivatives subject to the provisions of Entry 84 of List I of the Seventh Schedule; distilleries-control and regulation, Bonded House and raising of revenue;