Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(1) in The Gujarat Advocates Welfare Fund Act, 1991 (1)The Bar Council may with the previous approval of the State Government by notification in the Official Gazette make regulations for carrying out the purpose of this Act.
