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Calcutta High Court (Appellete Side)

Shraboni Das vs Malay Das & Ors on 26 September, 2022

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

26.09.2022 IN THE HIGH COURT AT CALCUTTA Item No.57 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.

C.R.R. 2562 of 2021 Shraboni Das versus Malay Das & Ors.

In Re: An Application under Section 401 read with Section 482 of the Code of Criminal Procedure, 1973.

Mr. Sandip Chakraborty, Mr. Suman Dey ... For the Petitioner.

Mr. Navanil De, Mr. Rejeshwar Chakraborty, Mr. Srinjan Ghosh, Mr. Subhrajit Dey ... For the Opposite Parties.

Mr. Sandip Chakraborty, learned advocate appears for the petitioner.

Mr. Navanil De, learned advocate appears for the opposite parties.

As prayed for, list this revisional application under the heading "Criminal Revision" on 28.09.2022.

(Tirthankar Ghosh, J.)