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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(d) in Tamil Nadu Fire Service Rules, 1990

(d)He shall inspect periodically and check, by surprise, the place of factories, multi-storeyed buildings, place of public resort and the places run under fire licence and send reports of inspections to the Director and remarks to the subordinate jurisdiction Fire Officers for follow up actions.