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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in The Tamil Nadu Advocates' Welfare Fund Act, 1987

(3)The Bar Council may, after such enquiry, as it deems necessary, [recognise the association and issue a certificate of registration] [Substituted for 'recognise the association and issue a certificate of recognition' by the Tamil Nadu Act 20 of 1990.] in such form as may be prescribed.