Madhya Pradesh High Court
Lokpal Singh vs The State Of Madhya Pradesh on 13 May, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 16295 of 2024 (LOKPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 13-05-2024 As prayed by learned counsel for the appellant, list next week by way of last indulgence.
(PRAMOD KUMAR AGRAWAL) JUDGE anu Signature Not Verified Signed by: ANUPRIYA SHARMA Signing time: 5/14/2024 3:22:04 PM