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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(3) in The Oil Mines Regulations, 2017

(3)The installation manager or official referred to in sub-regulation (2) shall ensure that well control procedure is made available to every person at the site and he has understood the same, considering all eventualities before commencement of well testing.