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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(4) in Kerala Agricultural University Act, 1971

(4)The Registrar shall be the ex-officio secretary to the General Council, the Executive Committee and the Academic Council and shall be bound to place before each such authority all such information as may be necessary for the transaction of its business.