Section 4(1A) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010
(1A)[ The Front Offices shall act as one stop centres for legal aid seekers to receive legal aid and advice and all information about their cases and all legal services provided by the Legal Services Institutions.] [Inserted by Notification F. No. L/61/10/NALSA, dated 28.8.2019 (w.e.f. 9.9.2010).][***] [Omitted '(2)' by Notification F. No. L/61/10/NALSA, dated 22.10.2018 (w.e.f. 9.9.2010).][***] [Omitted '(3)' by Notification F. No. L/61/10/NALSA, dated 18.9.2019 (w.e.f. 9.9.2010).]
