Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 35 in The Jammu and Kashmir Fire Force Act, 1967 35. Information regarding outbreak of fire. - Any person who possesses any information regarding an outbreak of fire shall communicate the same without delay to the nearest fire station.
