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State of Gujarat - Section

Section 37 in Gujarat Metropolitan Planning Committees Rules, 2016

37. Decisions of Committee.

- All decisions at a meeting of the Committee shall as far as possible be arrived at by general consensus. How ever, in case of disagreement amongst the members, the matter shall be decided by simple-majority of the members present at the meeting. Every member shall have one vote and the voting shall held byrising of hands. In case of an equality of votes, the Chairperson shall have and exercise a second or casting vote.