Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act] Union of India - Subsection Section 96(1)(i) in Occupational Safety, Health and Working Conditions Code, 2020 (i)maintain any register or other document or to file returns, omits or fails to maintain such register or document or to file such returns; or