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[Cites 0, Cited by 0] [Section 1(27)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(27)(b) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(b)on any application for the deposit of rent in respect of which a fee is paid under Section 70 (2) of the Orissa Tenancy Act, 1913 (Bihar and Orissa Act II of 1913);