Section 13 in Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014
13. Appointment of expert Group.
- The appropriate government/District collector shall select an independent multidisciplinary Expert Group duly taking the proposals of District Collectors into consideration, for making of appraisal of Social Impact Assessment report and Social Impact Management Plan. The expert group shall consist two social scientists, two representatives of panchayat/ municipality/ municipal corporation/ gram sabha as the case may be, two experts on Rehabilitation and technical expert in the subject relating to the project. The experts may be drawn from Government departments/NGOs/private sector but shall not include members belonging to requiring body. The senior member shall be appointed as Chairman of Expert Group.
