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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(h) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(h)that it shall limit the admission into any class or section of a class to the number of scholars for which there is an accommodation in the class-room subject to a maximum of 45 scholars in each class or a section of a class in a High or Higher Secondary School;