Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85C] [Entire Act] Union of India - Subsection Section 85C(1) in The Drugs and Cosmetics Rules, 1945 (1)No "New Homeopathic medicine" shall be manufactured unless it is previously approved by the licensing authority mentioned in rule 21;
