Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Nerella Chiranjeevi Arun Kumar vs Akula Sowjanya Nerella Sowjanya on 17 April, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:     FCA.No.39 of 2023

                             PROCEEDING SHEET

Sl.        DATE
                                            ORDER

No

01. 17.04.2023 UDPR, J & TMR, J IA.No.1 of 2023 Learned counsel for the petitioner is permitted to take out personal notice to the respondent and file proof of service.

Post after eight (08) weeks.

________ UDPR, J ________ TMR, J Vjl/NKA