Andhra Pradesh High Court - Amravati
Nerella Chiranjeevi Arun Kumar vs Akula Sowjanya Nerella Sowjanya on 17 April, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: FCA.No.39 of 2023
PROCEEDING SHEET
Sl. DATE
ORDER
No
01. 17.04.2023 UDPR, J & TMR, J IA.No.1 of 2023 Learned counsel for the petitioner is permitted to take out personal notice to the respondent and file proof of service.
Post after eight (08) weeks.
________ UDPR, J ________ TMR, J Vjl/NKA