Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424K] [Entire Act] Union of India - Subsection Section 424K(4) in The Companies (Second Amendment) Act, 2002 (4)This section shall apply notwithstanding that the matter is one for which the person may be criminally liable.
